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Gajraj Singh vs State Of U.P. And 4 Ors
2014 Latest Caselaw 3482 ALL

Citation : 2014 Latest Caselaw 3482 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
Gajraj Singh vs State Of U.P. And 4 Ors on 22 July, 2014
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 26759 of 2014
 

 
Applicant :- Gajraj Singh
 
Opposite Party :- State Of U.P. And 4 Ors
 
Counsel for Applicant :- Suyash Pandey,N.L. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Learned AGA prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List on 20th August, 2014.

In the meantime, the operation of impugned order dated 15.06.2014 passed by Senior Superintendent of Police, Bulandshaher shall remain stayed.

Order Date :- 22.7.2014

Ajay

 

 

 
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