Kapil Gupta vs State Of U.P. And Another
2014 Latest Caselaw 3481 ALL

Citation : 2014 Latest Caselaw 3481 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Kapil Gupta vs State Of U.P. And Another on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 24796 of 2014
 

 
Applicant :- Kapil Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pavan Kishore,Piyush Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Criminal Misc. Correction Application No.232816 of 2014

Heard learned counsel for the parties.

In the 5th paragraph of the order dated 14.07.2014, in place of "husband and wife", "both the parties" and in place of "family dispute", "private dispute" shall be read.

Accordingly, the correction application is allowed.

Office is directed to issue a certified copy of the order accordingly.

Order Date :- 22.7.2014

Ajay

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