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Jagdish Verma vs State Of U.P.
2014 Latest Caselaw 3479 ALL

Citation : 2014 Latest Caselaw 3479 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
Jagdish Verma vs State Of U.P. on 22 July, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 4218 of 2005
 

 
Revisionist :- Jagdish Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Kameshwar Singh
 
Counsel for Opposite Party :- Govt. Advocate,N.K.S.Yadav
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for the revisionist prayed for time to ascertain as to whether proceeding under provision of  Juvenile Justice Act is pending or not. 

Time is allowed. 

List after two weeks.

Order Date :- 22.7.2014

RU

 

 

 
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