Tretabyte Solutions vs Aspro Trading Solution And ...
2014 Latest Caselaw 3475 ALL

Citation : 2014 Latest Caselaw 3475 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Tretabyte Solutions vs Aspro Trading Solution And ... on 22 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 46 of 2014
 

 
Applicant :- Tretabyte Solutions
 
Opposite Party :- Aspro Trading Solution And Anotehr
 
Counsel for Applicant :- D.K. Singh,V.K. Singh
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed, list in the next cause list.

Order Date :- 22.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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