Shiv Kumar vs State Of U.P. And Another
2014 Latest Caselaw 3468 ALL

Citation : 2014 Latest Caselaw 3468 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Shiv Kumar vs State Of U.P. And Another on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 26979 of 2014
 

 
Applicant :- Shiv Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dharmendra Singhal,Dinesh Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Learned AGA to seeks instructions and file counter affidavit within two weeks.

List on 4th August, 2014.

Order Date :- 22.7.2014

Ajay

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