Choti (Minor) vs State Of U.P. And 2 Others
2014 Latest Caselaw 3466 ALL

Citation : 2014 Latest Caselaw 3466 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Choti (Minor) vs State Of U.P. And 2 Others on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 26860 of 2014
 

 
Applicant :- Choti (Minor)
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Raj Kumar Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

On the request of learned counsel for the applicant, list after three weeks.

Order Date :- 22.7.2014

Ajay

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