Shrinath Rastogi vs The State Of U.P And Anr.
2014 Latest Caselaw 3453 ALL

Citation : 2014 Latest Caselaw 3453 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Shrinath Rastogi vs The State Of U.P And Anr. on 21 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5402 of 2013
 

 
Applicant :- Shrinath Rastogi
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Vishnu Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Arun Kumar Verma
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit be filed within one week.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 1.9.2014.

Interim order to continue till the next date of listing.

Order Date :- 21.7.2014

A.Nigam

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