Durgesh Kumar vs State Of U.P.
2014 Latest Caselaw 3452 ALL

Citation : 2014 Latest Caselaw 3452 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Durgesh Kumar vs State Of U.P. on 21 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21800 of 2014
 

 
Applicant :- Durgesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate,A.K.Tripathi
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the informant prays for and is granted three days time to file counter affidavit. Rejoinder affidavit, if any, may be filed within further period of 24 hours.

List in the next cause list.

Order Date :- 21.7.2014

Ajay

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