Lalu @ Lalji Dube And Another vs State Of U.P.
2014 Latest Caselaw 3437 ALL

Citation : 2014 Latest Caselaw 3437 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Lalu @ Lalji Dube And Another vs State Of U.P. on 21 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14777 of 2014
 

 
Applicant :- Lalu @ Lalji Dube And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Mishra,Ajay Srivastava,Lavlesh Shukla
 
Counsel for Opposite Party :- Govt.Advocate,Puneet Kumar Verma
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed, list after two months.

Order Date :- 21.7.2014

Ajay

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