Anshul And Another vs State Of U.P.
2014 Latest Caselaw 3433 ALL

Citation : 2014 Latest Caselaw 3433 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Anshul And Another vs State Of U.P. on 21 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20298 of 2014
 

 
Applicant :- Anshul And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Aslam Ansari,Dharmendra Singhal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned AGA prays for and is granted two weeks' time to file counter affidavit.

List on 11th August, 2014.

Order Date :- 21.7.2014

Ajay

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