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Bhola Nath Tandon And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3426 ALL

Citation : 2014 Latest Caselaw 3426 ALL
Judgement Date : 21 July, 2014

Allahabad High Court
Bhola Nath Tandon And Ors. vs The State Of U.P And Anr. on 21 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1614 of 2013
 

 
Applicant :- Bhola Nath Tandon And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Yashovardhan Swarup,Desh Deepak Singh,Rajesh Kumar Pandey,Yogesh Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate,Vinod Kumar Pandey
 

 
Hon'ble Ajai Lamba,J.

Rejoinder affidavit has been filed in the Registry, however, not placed on the record.

List on 7.8.2014.

Interim order to continue till the next date listing.

Order Date :- 21.7.2014

A.Nigam

 

 

 
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