Rakesh Dubey vs State Of U.P. And 2 Ors
2014 Latest Caselaw 3409 ALL

Citation : 2014 Latest Caselaw 3409 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Rakesh Dubey vs State Of U.P. And 2 Ors on 21 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 11670 of 2014
 

 
Applicant :- Rakesh Dubey
 
Opposite Party :- State Of U.P. And 2 Ors
 
Counsel for Applicant :- Sharawan Kumar Pandey,Shobh Nath Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Crl. Misc. Time Extension Application No. 230170 of 2014

Application for extension of time is allowed.

Two weeks' and no more time is granted to the applicants to deposit the amount pursuant to the earlier order of this Court dated 17.04.2014.

In case, the amount is not deposited within the aforesaid period, then interim order granted earlier shall automatically stand vacated

Order Date :- 21.7.2014

Ajay

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