Union Of India And Another vs Ram Lubhaya Arora (Since ...
2014 Latest Caselaw 3407 ALL

Citation : 2014 Latest Caselaw 3407 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Union Of India And Another vs Ram Lubhaya Arora (Since ... on 21 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 334 of 2006
 

 
Appellant :- Union Of India And Another
 
Respondent :- Ram Lubhaya Arora (Since Deceased)And Others
 
Counsel for Appellant :- Ajit Kumar Singh,S.C.
 
Counsel for Respondent :- L.M. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Sri M.L. Singh, learned counsel for the respondents, prays for and is granted one month and no more to file paper-book.

List after one month.

Order Date :- 21.7.2014

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