Ram Ketar And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3406 ALL

Citation : 2014 Latest Caselaw 3406 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Ram Ketar And Ors. vs The State Of U.P And Anr. on 21 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5405 of 2013
 

 
Applicant :- Ram Ketar And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Saurabh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Sangeeta
 

 
Hon'ble Ajai Lamba,J.

A request for adjournment has been made by learned counsel for the respondent.

List on 1.9.2014.

Interim direction to continue till the next date of listing.

Order Date :- 21.7.2014

A.Nigam

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