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R.K Sood And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3401 ALL

Citation : 2014 Latest Caselaw 3401 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

R.K Sood And Ors. vs The State Of U.P Thru Principal ... on 21 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2945 of 2013
 

 
Petitioner :- R.K Sood And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Anoop Kumar,Amrendra Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioners is not present.

This petition is listed under the head of Chapter XII Rule V of the High Court Rules.

Learned counsel for the petitioners has not taken steps for sending the notice to respondent No. 4.

This petition is dismissed for want of prosecution.

The interim order dated 9.4.2013 is hereby vacated.

Order Date :- 21.7.2014

RPD

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R.K Sood And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3401 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

R.K Sood And Ors. vs The State Of U.P Thru Principal ...2014 Latest Caselaw 3401 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

R.K Sood And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3401 ALL