Smt. Neeru Mishra vs Santosh Kumar Mishra
2014 Latest Caselaw 3399 ALL

Citation : 2014 Latest Caselaw 3399 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Smt. Neeru Mishra vs Santosh Kumar Mishra on 21 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 398 of 2010
 

 
Appellant :- Smt. Neeru Mishra
 
Respondent :- Santosh Kumar Mishra
 
Counsel for Appellant :- Ramendra Asthana,M.L. Maurya
 
Counsel for Respondent :- M.D. Singh Shekhar,Ak Srivastava,Anil Kumar Srivastava,Girijesh Tiwari,Manish Singh,R.D. Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Smt. Neeru Mishra is present in person. The respondent is not present. His counsel Sri Manish Singh has sent illness-slip.

List on 13.8.2014 in Chambers at 3-30 P.M. Both the parties shall appear in person. Learned counsel for the appellant may inform about the date in writing to Sri Manish Singh and Sri M.D. Singh Shekhar, learned counsel for the respondent. Learned counsel for the respondent is directed to ensure his presence in Chamber, in any case.

Order Date :- 21.7.2014

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