Prem Lata And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3378 ALL

Citation : 2014 Latest Caselaw 3378 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Prem Lata And Ors. vs The State Of U.P And Anr. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 351 of 2012
 

 
Applicant :- Prem Lata And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Sushil Misra
 
Counsel for Opposite Party :- Govt. Advocate,K.N.Shukla
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014. It is made clear that this is the last opportunity being given to the respondent to file counter affidavit.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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