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Sanjai Tyagi And 2 Others vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 3371 ALL

Citation : 2014 Latest Caselaw 3371 ALL
Judgement Date : 18 July, 2014

Allahabad High Court
Sanjai Tyagi And 2 Others vs Deputy Director Of Consolidation ... on 18 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33524 of 2014
 

 
Petitioner :- Sanjai Tyagi And 2 Others
 
Respondent :- Deputy Director Of Consolidation And 4 Others
 
Counsel for Petitioner :- Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.,M.N. Singh,V.K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Rakesh Pande has filed his appearance on behalf of petitioner.

As prayed by the learned counsel for the respondent, put up as fresh on 30th July, 2014.

In addition in the interim order already granted in this case on 16th July, 2014,  it is further provided that parties  shall not create any third party rights in the property in dispute till the next date of listing.

Order Date :- 18.7.2014

Priyanka

 

 

 
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