Kedari vs D.D.C. And 4 Ors.
2014 Latest Caselaw 3369 ALL

Citation : 2014 Latest Caselaw 3369 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Kedari vs D.D.C. And 4 Ors. on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29087 of 2014
 

 
Petitioner :- Kedari
 
Respondent :- D.D.C. And 4 Ors.
 
Counsel for Petitioner :- Darwari Lal,Manish Chandra Tiwari
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 22nd July, 2014.

It is made clear that no adjournment shall be granted on that date.

Order Date :- 18.7.2014

Priyanka

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