Arvind Kumar Mishra vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3363 ALL

Citation : 2014 Latest Caselaw 3363 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Arvind Kumar Mishra vs The State Of U.P Thru Principal ... on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5187 of 2012
 

 
Applicant :- Arvind Kumar Mishra
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Applicant :- Rao Narendra Singh
 
Counsel for Opposite Party :- Govt. Advocate,Pawan Kumar Mishra
 

 
Hon'ble Ajai Lamba,J.

Counsel for the petitioner is not available.

List after ten days.

Let communication be sent to counsel for the petitioner.

Order Date :- 18.7.2014

A.Nigam

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