Pravesh And 2 Others vs State Of U.P. And Another
2014 Latest Caselaw 3360 ALL

Citation : 2014 Latest Caselaw 3360 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Pravesh And 2 Others vs State Of U.P. And Another on 18 July, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 15741 of 2014
 

 
Applicant :- Pravesh And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- C.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Het Singh Yadav,J.

Re: Crl. Misc. Correction Application No. 228928 of 2014.

This is an application praying for correction of the order dated 06.05.2014.

In paragraph 2nd in frourth line of the order the case crime No. 138 of 2013 be read as case crime No. 138 of 2014.

The correction application is allowed accordingly.

Order Date :- 18.7.2014

v.k.updh.

Download the LatestLaws.com Mobile App