Mange Ram Alias Manga vs D.D.C. And 6 Ors.
2014 Latest Caselaw 3358 ALL

Citation : 2014 Latest Caselaw 3358 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Mange Ram Alias Manga vs D.D.C. And 6 Ors. on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36608 of 2014
 

 
Petitioner :- Mange Ram Alias Manga
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- Manish Chandra Tiwari
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Rajesh Yadav, has accepted notice on behalf of the respondent no. 5 Gaon Sabha. He prays for and is granted three weeks time to file counter affidavit.

Learned counsel for the petitioner will have two weeks thereafter to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 18.7.2014

Priyanka

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