Laddan & 15 Ors. (Objection Filed) vs The State Of U.P. & 19 Ors.
2014 Latest Caselaw 3355 ALL

Citation : 2014 Latest Caselaw 3355 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Laddan & 15 Ors. (Objection Filed) vs The State Of U.P. & 19 Ors. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1332 of 2005
 

 
Applicant :- Laddan & 15 Ors. (Objection Filed)
 
Opposite Party :- The State Of U.P. & 19 Ors.
 
Counsel for Applicant :- Rishad Murtaza,Alok Singh,Md Altaf Mansoor
 
Counsel for Opposite Party :- G.A.,Ateeq Ahmad,Mubin Ahmad
 

 
Hon'ble Ajai Lamba,J.

Counsel for the respondent is not available.

Let communication be sent to learned counsel for the respondent.

List after three weeks.

Order Date :- 18.7.2014

A.Nigam

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