Anil Kumar And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 3354 ALL

Citation : 2014 Latest Caselaw 3354 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Anil Kumar And Anr. vs The State Of U.P And Anr. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2199 of 2014
 

 
Applicant :- Anil Kumar And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ravindra Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Service on respondent no.2 is complete, however, none has put in appearance for him.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 27.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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