Dr. Parmeshwar Dutt Shukla vs D.D.C. And 5 Ors.
2014 Latest Caselaw 3353 ALL

Citation : 2014 Latest Caselaw 3353 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Dr. Parmeshwar Dutt Shukla vs D.D.C. And 5 Ors. on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36836 of 2014
 

 
Petitioner :- Dr. Parmeshwar Dutt Shukla
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Jitendra Prasad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 30th July, 2014 to enable the learned Standing Counsel to obtain a report from the Tehsildar, Chunar as to whether any crops are standing on plot no. 404 of Village Kashipur, Pargana Haveli, Tehsil Chunar, District Mirzapur.

Order Date :- 18.7.2014

Priyanka

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