Jagdamba Singh & 3 Ors. vs State Of U P & Anothers.
2014 Latest Caselaw 3349 ALL

Citation : 2014 Latest Caselaw 3349 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Jagdamba Singh & 3 Ors. vs State Of U P & Anothers. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2360 of 2014
 

 
Applicant :- Jagdamba Singh & 3 Ors.
 
Opposite Party :- State Of U P & Anothers.
 
Counsel for Applicant :- Sushil Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajai Lamba,J.

Sri Virendra Singh, Advocate, has filed his power-of-attorney on behalf of respondent no.2 and prays for time to file counter affidavit.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

Download the LatestLaws.com Mobile App