Jang Bahadur And 2 Ors. vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3346 ALL

Citation : 2014 Latest Caselaw 3346 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Jang Bahadur And 2 Ors. vs D.D.C. And 2 Ors. on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36614 of 2014
 

 
Petitioner :- Jang Bahadur And 2 Ors.
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- R.K. Verma,P.N. Singh
 
Counsel for Respondent :- C.S.C.,K.P. Chaudhary,P.K. Dixit
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 31st July, 2014 to enable the learned counsel for the petitioner to make correction in the array of the parties.

Order Date :- 18.7.2014

Priyanka

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