Rajendra vs The State Of U.P And Ors.
2014 Latest Caselaw 3344 ALL

Citation : 2014 Latest Caselaw 3344 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Rajendra vs The State Of U.P And Ors. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1220 of 2013
 

 
Applicant :- Rajendra
 
Opposite Party :- The State Of U.P And Ors.
 
Counsel for Applicant :- K.N Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Aditya Narayan,Yogesh Kumar
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List his case alongwith Criminal Misc. Case (u/S 482 Cr.P.C.) No.6029 of 2013.

Order Date :- 18.7.2014

A.Nigam

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