Nirahu vs Premi & Others
2014 Latest Caselaw 3339 ALL

Citation : 2014 Latest Caselaw 3339 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Nirahu vs Premi & Others on 18 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 36654 of 2014
 

 
Petitioner :- Nirahu
 
Respondent :- Premi & Others
 
Counsel for Petitioner :- S.K. Chaubey,K.K. Tiwari
 
Counsel for Respondent :- Awadhesh Kumar Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Sri A.K.Yadav, learned counsel has accepted notice on behalf of respondent nos. 1/1 and 3.

Issue notice to the remaining respondents returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List immediately thereafter.

Order Date :- 18.7.2014

SKM

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