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Bijendra Singh vs D.D.C, Bijnor And 82 Others
2014 Latest Caselaw 3337 ALL

Citation : 2014 Latest Caselaw 3337 ALL
Judgement Date : 18 July, 2014

Allahabad High Court
Bijendra Singh vs D.D.C, Bijnor And 82 Others on 18 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35446 of 2014
 

 
Petitioner :- Bijendra Singh
 
Respondent :- D.D.C, Bijnor And 82 Others
 
Counsel for Petitioner :- Arun K. Singh-I
 
Counsel for Respondent :- C.S.C.,Brajesh Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 4th August, 2014.

Order Date :- 18.7.2014

Priyanka

 

 

 
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