Babau Ram vs The State Of U.P And Anr.
2014 Latest Caselaw 3334 ALL

Citation : 2014 Latest Caselaw 3334 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Babau Ram vs The State Of U.P And Anr. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1108 of 2014
 

 
Applicant :- Babau Ram
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Jai Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate,Rajendra Pratap Singh,Vikas Verma
 

 
Hon'ble Ajai Lamba,J.

Learned counsel appearing for the petitioners prays for time to file rejoinder affidavit.

Let rejoinder affidavit be filed within two weeks thereof.

List on 29.8.2014.

Interim direction to continue till the next date of listing.

Order Date :- 18.7.2014

A.Nigam

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