Babu Nandan Yadav vs Settlement Officer Of ...
2014 Latest Caselaw 3316 ALL

Citation : 2014 Latest Caselaw 3316 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Babu Nandan Yadav vs Settlement Officer Of ... on 17 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36472 of 2014
 

 
Petitioner :- Babu Nandan Yadav
 
Respondent :- Settlement Officer Of Consolidation And 8 Ors.
 
Counsel for Petitioner :- S.N. Pandey,Himanshu Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 21st July, 2014.

Order Date :- 17.7.2014

Priyanka

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