Hindustan Construction Company ... vs Uttar Pradesh Jal Nigam & 2 Others
2014 Latest Caselaw 3312 ALL

Citation : 2014 Latest Caselaw 3312 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Hindustan Construction Company ... vs Uttar Pradesh Jal Nigam & 2 Others on 17 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 20725 of 2014
 

 
Petitioner :- Hindustan Construction Company Ltd.
 
Respondent :- Uttar Pradesh Jal Nigam & 2 Others
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C.,K.R. Sirohi,Q.H. Siddiqui,S.M.A. Kazmi,V.K.Rai
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard Sri Shashi Nandan along with Sri Rahul Agarwal, learned counsel for the petitioner and Sri S.M.A. Kazmi along with Sri Shafdar Kazmi for the respondents.

Judgement reserved.

Judgement to be delivered on 28th July, 2014.

Order Date :- 17.7.2014

Ajay

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