Mukesh Pal Singh And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 3310 ALL

Citation : 2014 Latest Caselaw 3310 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Mukesh Pal Singh And Anr. vs The State Of U.P And Anr. on 17 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 5097 of 2013
 

 
Applicant :- Mukesh Pal Singh And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ajay Singh,Anil P Singh
 
Counsel for Opposite Party :- Govt. Advocate,K K Singh,Nisar Ahmad
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the week commencing 04.08.2014 before the appropriate Court along with Crl. Misc. Case No. 2645 of 2014 (u/S 482 Cr. P.C.).

Interim order, if any, shall continue till the next date of listing.

Order Date :- 17.7.2014

psd

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