State Of U.P. & 5 Others vs Sri Raj Veer Singh And Another
2014 Latest Caselaw 3309 ALL

Citation : 2014 Latest Caselaw 3309 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

State Of U.P. & 5 Others vs Sri Raj Veer Singh And Another on 17 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2121 of 2014
 

 
Appellant :- State Of U.P. & 5 Others
 
Respondent :- Sri Raj Veer Singh And Another
 
Counsel for Appellant :- Akhilesh Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Issue notice to the respondents, returnable at an early date. The appellants may take steps to serve the respondents by registered post.

List in week commencing 18.8.2014.

Order Date :- 17.7.2014

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