Citation : 2014 Latest Caselaw 3305 ALL
Judgement Date : 17 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 6177 of 2013 Petitioner :- Shiv Nath Tripathi Respondent :- Ballia,Etawah Gramin Bank Thru Chairman And Ors. Counsel for Petitioner :- Bhoopendra Nath Singh,Devendra Pratap Singh Counsel for Respondent :- G.P.Srivastava,S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
Four weeks and no more time is granted to the respondent bank to file counter affidavit. List thereafter.
Learned counsel for the petitioner shall inform the learned counsel for the respondents about this order.
Order Date :- 17.7.2014
NLY
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