Mayankeshwar Saran Singh vs State Of U.P. Thru Secy. Home & 3 ...
2014 Latest Caselaw 3294 ALL

Citation : 2014 Latest Caselaw 3294 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Mayankeshwar Saran Singh vs State Of U.P. Thru Secy. Home & 3 ... on 17 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3557 of 2007
 

 
Petitioner :- Mayankeshwar Saran Singh
 
Respondent :- State Of U.P. Thru Secy. Home & 3 Ors.
 
Counsel for Petitioner :- Rishad Murataza
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner is not present.

Heard learned A.G.A.

It is too old writ petition. It appears that this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 17.7.2014

RPD

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