Chandra Prakash Tiwari And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 3292 ALL

Citation : 2014 Latest Caselaw 3292 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Chandra Prakash Tiwari And Anr. vs The State Of U.P And Anr. on 17 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 5670 of 2013
 

 
Applicant :- Chandra Prakash Tiwari And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Rajesh Tripathi,Kaushal Kishore Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

Sri Sampoornand, Advocate states that he has filed power on behalf of petitioners in the Registry, but the same is not on record.

Office is directed to trace out the same and place on record.

List this case in the week commencing 11.08.2014 before the appropriate Court.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 17.7.2014

psd

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