Smt. Adesh Kumari vs Ram Bharose & Others
2014 Latest Caselaw 3248 ALL

Citation : 2014 Latest Caselaw 3248 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Smt. Adesh Kumari vs Ram Bharose & Others on 16 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 36090 of 2014
 

 
Petitioner :- Smt. Adesh Kumari
 
Respondent :- Ram Bharose & Others
 
Counsel for Petitioner :- Manish Chandra Tiwari,Upendra Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

The petitioner shall take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 16.7.2014

SKM

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