Vinay Kumar Awasthi vs Israr Ali & 6 Others
2014 Latest Caselaw 3231 ALL

Citation : 2014 Latest Caselaw 3231 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Vinay Kumar Awasthi vs Israr Ali & 6 Others on 16 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 866 of 2013
 

 
Appellant :- Vinay Kumar Awasthi
 
Respondent :- Israr Ali & 6 Others
 
Counsel for Appellant :- L.P. Shukla Ii
 
Counsel for Respondent :- Ashish Kumar Srivastava,Vivek Manishi Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 61826 of 2014)

Counter affidavit/objection filed on behalf of respondent no. 3, is taken on record.

Order Date :- 16.7.2014

Tanveer/-

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