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Kamlakant And Another vs The D.D.C. And 3 Ors.
2014 Latest Caselaw 3227 ALL

Citation : 2014 Latest Caselaw 3227 ALL
Judgement Date : 16 July, 2014

Allahabad High Court
Kamlakant And Another vs The D.D.C. And 3 Ors. on 16 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36268 of 2014
 

 
Petitioner :- Kamlakant And Another
 
Respondent :- The D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Rajeev Misra,Rashant Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,R.B. Yadav,R.P. Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 25th July, 2014 along with record of Writ Petition No. 78719 of 2005 Aditya Prasad Shukla vs. DDC, Mirzapur which is said to be pending before consideration.

In the meantime, it is made clear that no modification shall be made on the spot in pursuance of the impugned order, till the next date of listing.

Order Date :- 16.7.2014

Priyanka

 

 

 
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