Revati Prasad vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3223 ALL

Citation : 2014 Latest Caselaw 3223 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Revati Prasad vs D.D.C. And 2 Ors. on 16 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36062 of 2014
 

 
Petitioner :- Revati Prasad
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted time to file impleadment application impleading necessary parties in the writ petition.

Put up as fresh on 25th July, 2014.

Order Date :- 16.7.2014

Priyanka

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