Smt. Sayara vs State Of U.P. Thru. Ministry Of ...
2014 Latest Caselaw 3205 ALL

Citation : 2014 Latest Caselaw 3205 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Smt. Sayara vs State Of U.P. Thru. Ministry Of ... on 15 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Restoration application No. 61402 of 2014
 
In
 

 
Case :- MISC. BENCH No. - 2558 of 2014
 

 
Petitioner :- Smt. Sayara
 
Respondent :- State Of U.P. Thru. Ministry Of Home Affairs & 2 Others
 
Counsel for Petitioner :- Shiv Kumar Singh,Rampyare Singh,Shiv Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

List before appropriate bench in the next cause list.

Order Date :- 15.7.2014

RPD

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