Kailash Pati vs Bhagauti Singh And Anr
2014 Latest Caselaw 3204 ALL

Citation : 2014 Latest Caselaw 3204 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Kailash Pati vs Bhagauti Singh And Anr on 15 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 641 of 2003
 

 
Appellant :- Kailash Pati
 
Respondent :- Bhagauti Singh And Anr
 
Counsel for Appellant :- R.L. Vishwakarma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 115689 of 2009)

This is an application for restoration/recall of order dated 29.10.2009.

Heard learned counsel for the applicant/petitioner and perused the affidavit filed in support of this application.

Cause shown is found satisfactory.

Application is allowed.

The order dated 29.10.2009 is hereby recalled and the writ petition is restored to its original number subject to deposit of Rs. 500/- in the registry of this Court, which same shall be transmitted to Oudh Bar Association for purchase of books for its Library.

Order Date :- 15.7.2014

Tanveer/-

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