Kamleshwar Singh vs Smt. Reeta Devi & Others
2014 Latest Caselaw 3197 ALL

Citation : 2014 Latest Caselaw 3197 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Kamleshwar Singh vs Smt. Reeta Devi & Others on 15 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 495 of 2000
 

 
Appellant :- Kamleshwar Singh
 
Respondent :- Smt. Reeta Devi & Others
 
Counsel for Appellant :- C.B.Pandey
 
Counsel for Respondent :- Anand Mohan,Anil Kr. Srivastava,Mohan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Let lower court record be summoned.

List after receipt of lower court record.

Order Date :- 15.7.2014

Tanveer/-

Download the LatestLaws.com Mobile App