Ishtiyaq vs Indraveer Singh District ...
2014 Latest Caselaw 3195 ALL

Citation : 2014 Latest Caselaw 3195 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Ishtiyaq vs Indraveer Singh District ... on 15 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1335 of 2014
 

 
Applicant :- Ishtiyaq
 
Opposite Party :- Indraveer Singh District Magistrate Faizabad
 
Counsel for Applicant :- S.G. Singh,Anuj Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for the applicant is directed to place on record the photographs of the disputed public utility land/pond, from where the encroachment was required to be removed.

Order Date :- 15.7.2014

Tanveer/-

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