Ram Pher vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 3182 ALL

Citation : 2014 Latest Caselaw 3182 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Ram Pher vs Deputy Director Of Consolidation ... on 15 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35951 of 2014
 

 
Petitioner :- Ram Pher
 
Respondent :- Deputy Director Of Consolidation Jaunpur And Another
 
Counsel for Petitioner :- Lalta Prasad,Prabhat Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted a weeks time to file complete order-sheet of the revision said to be pending before the opposite party no. 1.

List thereafter.

Order Date :- 15.7.2014

Priyanka

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