Citation : 2014 Latest Caselaw 3161 ALL
Judgement Date : 15 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 35850 of 2014 Petitioner :- Umesh Respondent :- D.D.C., Basti And 2 Others Counsel for Petitioner :- V.K. Tiwari Counsel for Respondent :- C. S. C. Hon'ble Anjani Kumar Mishra,J.
Put up as fresh tomorrow i.e. 16th July, 2014.
Order Date :- 15.7.2014
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