Bharat Singh vs State Of U.P.& Another
2014 Latest Caselaw 3123 ALL

Citation : 2014 Latest Caselaw 3123 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Bharat Singh vs State Of U.P.& Another on 14 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 1664 of 2008
 

 
Applicant :- Bharat Singh
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Gaurav Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Dhirendra Singh
 

 
Hon'ble Ashwani Kumar Singh,J.

This petition under Section 482 Cr. P.C. has been listed in the cause list under caption 'CASES MAY HAVE BECOME INFRUCTUOUS BY EFFLUX OF TIME'.

Learned counsel for the petitioner has sent his illness slip.

List in the next cause list before the appropriate court.

Till the next date of listing, interim order, if any, shall continue.

Order Date :- 14.7.2014

psd

Download the LatestLaws.com Mobile App