Reliance General Insurance Co. ... vs Smt. Brajesh Devi And 5 Others
2014 Latest Caselaw 3119 ALL

Citation : 2014 Latest Caselaw 3119 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Reliance General Insurance Co. ... vs Smt. Brajesh Devi And 5 Others on 14 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2099 of 2014
 

 
Appellant :- Reliance General Insurance Co. Ltd.
 
Respondent :- Smt. Brajesh Devi And 5 Others
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Santosh Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Sri Santosh Kumar Singh, Advocate, has put in appearance on behalf of respondent nos. 1 to 4 and submitted that he may be allowed a week's time to file counter affidavit to bring all the materials on record.

Put up on 21st July, 2014 as fresh.

Order Date :- 14.7.2014

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